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Bajrangi Vidhiyalaya vs State Of U.P. And Others
2016 Latest Caselaw 3167 ALL

Citation : 2016 Latest Caselaw 3167 ALL
Judgement Date : 27 May, 2016

Allahabad High Court
Bajrangi Vidhiyalaya vs State Of U.P. And Others on 27 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 435 of 2012
 

 
Appellant :- Bajrangi Vidhiyalaya
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Sunil Kumar
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up this case on 30.05.2016.

Order Date :- 27.5.2016

Sanjeev

 

 

 
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