Citation : 2016 Latest Caselaw 3162 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - B No. - 12608 of 2007 Petitioner :- Smt. Indrawati Devi Respondent :- Addl. Collector Siddharth Naar & Others Counsel for Petitioner :- L.K. Tripathi Counsel for Respondent :- C.S.C.,Anuj Kunar Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri L.K. Tripathi, learned counsel for petitioner.
Order Date :- 27.5.2016
Pravin
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