Anjani Nandan Shukla vs The Addl. District Magistrate & ...
2016 Latest Caselaw 3160 ALL

Citation : 2016 Latest Caselaw 3160 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Anjani Nandan Shukla vs The Addl. District Magistrate & ... on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 12333 of 2007
 

 
Petitioner :- Anjani Nandan Shukla
 
Respondent :- The Addl. District Magistrate & Others
 
Counsel for Petitioner :- A.P. Tiwari,S.S. Tripathi
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri S.S. Tripathi, learned counsel for petitioner.

Order Date :- 27.5.2016

Pravin

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