Citation : 2016 Latest Caselaw 3159 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 2185 of 2004 Petitioner :- Ram Suresh & Others Respondent :- State Of U.P. & Another Counsel for Petitioner :- Ali Hasan,V.K. Shukla Counsel for Respondent :- Govt. Advocate,M. Sarwar Khan Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Ali Hasan and Sri V.K. Shukla, learned counsels for petitioners.
Order Date :- 27.5.2016
Pravin
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