Jai Ram Singh vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3156 ALL

Citation : 2016 Latest Caselaw 3156 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Jai Ram Singh vs Dy. Director Of Consolidation, ... on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 12977 of 2007
 

 
Petitioner :- Jai Ram Singh
 
Respondent :- Dy. Director Of Consolidation, Banda & Others
 
Counsel for Petitioner :- Ram Swaroop Singh
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Sudhir Agarwal,J.

List in second week of July 2016.

Order Date :- 27.5.2016

Pravin

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