Citation : 2016 Latest Caselaw 3155 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - B No. - 12477 of 2007 Petitioner :- Smt. Sona Devi Respondent :- Dy. Director Of Consolidation/Addl. Collector & Others Counsel for Petitioner :- Amaresh Sinha Counsel for Respondent :- C.S.C.,Anuj Kumar,Saroj Yadav Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Amaresh Sinha, learned counsel for petitioner.
Order Date :- 27.5.2016
Pravin
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