Roshan Lal And Others vs State Of U.P. Thru' Secy. ...
2016 Latest Caselaw 3154 ALL

Citation : 2016 Latest Caselaw 3154 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Roshan Lal And Others vs State Of U.P. Thru' Secy. ... on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5745 of 2004
 

 
Petitioner :- Roshan Lal And Others
 
Respondent :- State Of U.P. Thru' Secy. Home,Lucknow And Another
 
Counsel for Petitioner :- Kamal Krishna,S.K. Tyagi
 
Counsel for Respondent :- Govt. Advocate,R.S.P.Rao,Sunil Kumar Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

1. It is reported that cases of Sri Kamal Krishna, learned counsel for petitioners are adjourned upto 15.07.2016.

2. List thereafter.

Order Date :- 27.5.2016

Pravin

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