Salima Begum vs Zulfukar Ahmad & Others
2016 Latest Caselaw 3148 ALL

Citation : 2016 Latest Caselaw 3148 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Salima Begum vs Zulfukar Ahmad & Others on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1180 of 2007
 

 
Appellant :- Salima Begum
 
Respondent :- Zulfukar Ahmad & Others
 
Counsel for Appellant :- Ram Niwas Singh,A.K.Gupta,Mithilesh Kumar Tiwari
 
Counsel for Respondent :- D.K.Mishra,K.M.Garg,Sumit Daga
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 27.5.2016

Sanjeev

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