Citation : 2016 Latest Caselaw 3147 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 8223 of 2003 Petitioner :- Swalayha Parveen Respondent :- State Of U.P. & Another Counsel for Petitioner :- Mahi Pal Singh,R.U.Ansari Counsel for Respondent :- Govt. Advocate,Ramesh Kumar Shukla,Sahabuddin Hon'ble Sudhir Agarwal,J.
As prayed, passed over for the day.
Order Date :- 27.5.2016
Pravin
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