Chunni Lal Tewari vs State Of U.P.
2016 Latest Caselaw 3146 ALL

Citation : 2016 Latest Caselaw 3146 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Chunni Lal Tewari vs State Of U.P. on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2314 of 2004
 

 
Petitioner :- Chunni Lal Tewari
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- R.B. Sahai,Amrish Sahai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri R.B. Sahai, learned counsel for petitioner.

Order Date :- 27.5.2016

Pravin

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