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Zafar Khan vs Additional Session Judge (Fast ...
2016 Latest Caselaw 3144 ALL

Citation : 2016 Latest Caselaw 3144 ALL
Judgement Date : 27 May, 2016

Allahabad High Court
Zafar Khan vs Additional Session Judge (Fast ... on 27 May, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8038 of 2003
 

 
Petitioner :- Zafar Khan
 
Respondent :- Additional Session Judge (Fast Track Court No.3) & Others
 
Counsel for Petitioner :- J.H. Khan,Shams Tabrez Ali
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, passed over for the day.

Order Date :- 27.5.2016

Pravin

 

 

 
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