Suresh Jaiswal vs Smt. Arti Jaiswal & Others
2016 Latest Caselaw 3138 ALL

Citation : 2016 Latest Caselaw 3138 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Suresh Jaiswal vs Smt. Arti Jaiswal & Others on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2201 of 2004
 

 
Petitioner :- Suresh Jaiswal
 
Respondent :- Smt. Arti Jaiswal & Others
 
Counsel for Petitioner :- A.N. Bhargava
 
Counsel for Respondent :- Govt. Advocate,Awadhesh Kumar,Rastrapati Khare
 

 
Hon'ble Sudhir Agarwal,J.

1. It is reported that cases of Sri A.N. Bhargava, learned counsel for petitioner are adjourned upto 25.07.2016.

2. List thereafter.

Order Date :- 27.5.2016

Pravin

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