Citation : 2016 Latest Caselaw 3137 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 2173 of 2004 Petitioner :- Dr. Ram Saran Dixit & Others Respondent :- State Of U.P. & Another Counsel for Petitioner :- Mahi Pal Singh Counsel for Respondent :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Mahi Pal Singh, learned counsel for petitioners.
Order Date :- 27.5.2016
Pravin
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