J.K. Cotton Ltd. vs Waqf Qabristan Situated At ...
2016 Latest Caselaw 3133 ALL

Citation : 2016 Latest Caselaw 3133 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

J.K. Cotton Ltd. vs Waqf Qabristan Situated At ... on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 187 of 2015
 

 
Revisionist :- J.K. Cotton Ltd.
 
Opposite Party :- Waqf Qabristan Situated At Wajidpur And Anr.
 
Counsel for Revisionist :- Somesh Khare,Smt. Komal Khare
 
Counsel for Opposite Party :- Mohd. Hisham Qadeer
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 27.5.2016

Sanjeev

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