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Taposh Sarkar vs State Of U.P. And Another
2016 Latest Caselaw 3131 ALL

Citation : 2016 Latest Caselaw 3131 ALL
Judgement Date : 27 May, 2016

Allahabad High Court
Taposh Sarkar vs State Of U.P. And Another on 27 May, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 46165 of 2015
 

 
Applicant :- Taposh Sarkar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kamlesh Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Though notices was ordered to be issued on 22.12.2015, there is no report whether the accused has been served or not.

Let the report be filed as to whether he has been served or not by the next date.

List on 8.7.2016.

Order Date :- 27.5.2016

IB

 

 

 
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