Rajeev Kumar Gupta vs State Of U.P.
2016 Latest Caselaw 3124 ALL

Citation : 2016 Latest Caselaw 3124 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Rajeev Kumar Gupta vs State Of U.P. on 27 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11678 of 2015
 

 
Applicant :- Rajeev Kumar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Chandel,Dileep Kumar,Rajrshi Gupta
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

As prayed, list in the next cause list.

Order Date :- 27.5.2016

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