Smt. Kapoori Devi vs Smt. Maya Devi
2016 Latest Caselaw 3123 ALL

Citation : 2016 Latest Caselaw 3123 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Smt. Kapoori Devi vs Smt. Maya Devi on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1313 of 2007
 

 
Appellant :- Smt. Kapoori Devi
 
Respondent :- Smt. Maya Devi
 
Counsel for Appellant :- R.N. Sharma,A.K. Sharma
 
Counsel for Respondent :- Vivek Kumar Birla,D. Rai,Mukesh Kumar,Nitya Prakash Tiwari
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 27.5.2016

Sanjeev

Download the LatestLaws.com Mobile App