Intermac S.R.I. Through Its ... vs State Of U.P. & Another
2016 Latest Caselaw 3121 ALL

Citation : 2016 Latest Caselaw 3121 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Intermac S.R.I. Through Its ... vs State Of U.P. & Another on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3176 of 2004
 

 
Petitioner :- Intermac S.R.I. Through Its C.E.O. Via Della Mecanica & Anr.
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- 
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Issue notice to petitioner to engage another counsel.

List thereafter.

Order Date :- 27.5.2016

Pravin

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