Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rama Shankar Chaubey vs State Of U.P. & Another
2016 Latest Caselaw 3120 ALL

Citation : 2016 Latest Caselaw 3120 ALL
Judgement Date : 27 May, 2016

Allahabad High Court
Rama Shankar Chaubey vs State Of U.P. & Another on 27 May, 2016
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2709 of 2004
 

 
Petitioner :- Rama Shankar Chaubey
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- S.K. Mishra
 
Counsel for Respondent :- Govt. Advocate,Ashok Kumar,Surya Narain
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, passed over for the day.

Order Date :- 27.5.2016

Pravin

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter