Citation : 2016 Latest Caselaw 3116 ALL
Judgement Date : 27 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL MISC. WRIT PETITION No. - 8350 of 2003 Petitioner :- Mool Charan Respondent :- State Of U.P. & Others Counsel for Petitioner :- Pradeep Chandra Counsel for Respondent :- Govt. Advocate,A.R. Dwivedi Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Pradeep Chandra, learned counsel for petitioner.
Order Date :- 27.5.2016
Pravin
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