Upendra Prasad Singh vs State Of U.P.
2016 Latest Caselaw 3115 ALL

Citation : 2016 Latest Caselaw 3115 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Upendra Prasad Singh vs State Of U.P. on 27 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3633 of 2015
 

 
Applicant :- Upendra Prasad Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Purushottam Upadhyay,Kartikeya Saran
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

The case is passed over for the day.

List in the next cause list.

Order Date :- 27.5.2016

Download the LatestLaws.com Mobile App