Munesar And 21 Others vs Baba Raghav Das Snatkottar ...
2016 Latest Caselaw 3111 ALL

Citation : 2016 Latest Caselaw 3111 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Munesar And 21 Others vs Baba Raghav Das Snatkottar ... on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 382 of 2016
 

 
Appellant :- Munesar And 21 Others
 
Respondent :- Baba Raghav Das Snatkottar Mahavidyalaya And Anr.
 
Counsel for Appellant :- Ashok Srivastava
 
Counsel for Respondent :- Brijesh Kumar Mishra
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the respondents.

Put up this case as fresh on 12th July, 2016.

Order Date :- 27.5.2016

Sanjeev

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