Vijay Kumar vs State Of U.P. And Another
2016 Latest Caselaw 3107 ALL

Citation : 2016 Latest Caselaw 3107 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Vijay Kumar vs State Of U.P. And Another on 27 May, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 44473 of 2014
 

 
Applicant :- Vijay Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar Kushwaha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List the matter in the next cause list.

Order Date :- 27.5.2016

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