Vijay Pratap Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 3106 ALL

Citation : 2016 Latest Caselaw 3106 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Vijay Pratap Singh vs State Of U.P. And 3 Others on 27 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 25212 of 2016
 

 
Petitioner :- Vijay Pratap Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajeet Kumar Singh,Lallan Prasad Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary affidavit filed today is taken on record.

As prayed by the learned counsel for the petitioner, put up this case as supplementary fresh on 26.07.2016.

Order Date :- 27.5.2016

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