Ram Achal vs State Of U.P. & Others
2016 Latest Caselaw 3105 ALL

Citation : 2016 Latest Caselaw 3105 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Ram Achal vs State Of U.P. & Others on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 11699 of 2007
 

 
Petitioner :- Ram Achal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Radha Mohan Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Radha Mohan Pandey, learned counsel for petitioner.

Order Date :- 27.5.2016

Pravin

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