Mukesh Chand And 5 Ors. vs Smt. Sudha Rani And 7 Others
2016 Latest Caselaw 3104 ALL

Citation : 2016 Latest Caselaw 3104 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Mukesh Chand And 5 Ors. vs Smt. Sudha Rani And 7 Others on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 560 of 2016
 

 
Appellant :- Mukesh Chand And 5 Ors.
 
Respondent :- Smt. Sudha Rani And 7 Others
 
Counsel for Appellant :- Ramesh Chandra Singh,Anil Kumar Ojha
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case as fresh on 12th August, 2016.

Order Date :- 27.5.2016

Sanjeev

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