Drown Veer Singh vs Ratan Lal (Since Deceased) And 3 ...
2016 Latest Caselaw 3101 ALL

Citation : 2016 Latest Caselaw 3101 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Drown Veer Singh vs Ratan Lal (Since Deceased) And 3 ... on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 406 of 2016
 

 
Appellant :- Drown Veer Singh
 
Respondent :- Ratan Lal (Since Deceased) And 3 Others
 
Counsel for Appellant :- Vivek Kumar Singh,Bhagwati Prasad Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put this case as fresh on 15th July, 2016.

Order Date :- 27.5.2016

Sanjeev

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