Laxmi Narayan vs Vishun Lal And Another
2016 Latest Caselaw 3100 ALL

Citation : 2016 Latest Caselaw 3100 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Laxmi Narayan vs Vishun Lal And Another on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 118 of 2016
 

 
Appellant :- Laxmi Narayan
 
Respondent :- Vishun Lal And Another
 
Counsel for Appellant :- Sumit Daga
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 13th August, 2016.

Order Date :- 27.5.2016

Sanjeev

Download the LatestLaws.com Mobile App