Ramji Lal And Another vs Kunwar Pal Singh And Another
2016 Latest Caselaw 3099 ALL

Citation : 2016 Latest Caselaw 3099 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Ramji Lal And Another vs Kunwar Pal Singh And Another on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 292 of 2016
 

 
Appellant :- Ramji Lal And Another
 
Respondent :- Kunwar Pal Singh And Another
 
Counsel for Appellant :- Sumit Jaiswal
 
Counsel for Respondent :- Rajesh Kumar Verma
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case as fresh on 25th July, 2016.

Order Date :- 27.5.2016

Sanjeev

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