Nuruddin vs Mohiuddin And Another
2016 Latest Caselaw 3098 ALL

Citation : 2016 Latest Caselaw 3098 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Nuruddin vs Mohiuddin And Another on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 559 of 2016
 

 
Appellant :- Nuruddin
 
Respondent :- Mohiuddin And Another
 
Counsel for Appellant :- Om Prakash Singh,Prem Chandra
 
Counsel for Respondent :- Nand Lal Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case as fresh on 10th July, 2016.

Order Date :- 27.5.2016

Sanjeev

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