Ramanand vs Dayanand
2016 Latest Caselaw 3097 ALL

Citation : 2016 Latest Caselaw 3097 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Ramanand vs Dayanand on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1248 of 2013
 

 
Appellant :- Ramanand
 
Respondent :- Dayanand
 
Counsel for Appellant :- Dharmendra Kumar
 
Counsel for Respondent :- Smt. Alka Srivastava,Santosh Kumar Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 27.5.2016

Sanjeev

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