Indra Dev Ram vs State Of U.P. Thru' Secy. & Others
2016 Latest Caselaw 3083 ALL

Citation : 2016 Latest Caselaw 3083 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Indra Dev Ram vs State Of U.P. Thru' Secy. & Others on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 31740 of 2003
 

 
Petitioner :- Indra Dev Ram
 
Respondent :- State Of U.P. Thru' Secy. & Others
 
Counsel for Petitioner :- 
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Issue notice to petitioner to engage another counsel.

Order Date :- 26.5.2016

Pravin

Download the LatestLaws.com Mobile App