Raj Kumar Singh Bhadauria & Others vs U.P.F.C. & Others
2016 Latest Caselaw 3082 ALL

Citation : 2016 Latest Caselaw 3082 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Raj Kumar Singh Bhadauria & Others vs U.P.F.C. & Others on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 43148 of 2002
 

 
Petitioner :- Raj Kumar Singh Bhadauria & Others
 
Respondent :- U.P.F.C. & Others
 
Counsel for Petitioner :- 
 
Counsel for Respondent :- C.S.C.,A.K. Gaur,Ateeq Ahmad Khan,S K Srivastava,Satish Chaturvedi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Issue notice to petitioners to engage another counsel.

Order Date :- 26.5.2016

Pravin

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