Smt. Shobha Tripathi vs Allahabad Development ...
2016 Latest Caselaw 3081 ALL

Citation : 2016 Latest Caselaw 3081 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Smt. Shobha Tripathi vs Allahabad Development ... on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 866 of 2004
 

 
Petitioner :- Smt. Shobha Tripathi
 
Respondent :- Allahabad Development Authority, Thru' Its Secy. & Ors.
 
Counsel for Petitioner :- Upendra Singh,H.N. Mehrotra,R.C. Singh,Ravi Kant
 
Counsel for Respondent :- A.K. Srivastava,A.K. Misra,M.K. Mishra,S.C.,S.K. Srivastava,S.K.Singh,T.P. Singh,Vrindavan Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri H.N. Mehrotra, learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 26.5.2016

Pravin

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