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Ram Dhan Dang vs State Of U.P. Thru' Principal ...
2016 Latest Caselaw 3080 ALL

Citation : 2016 Latest Caselaw 3080 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Ram Dhan Dang vs State Of U.P. Thru' Principal ... on 26 May, 2016
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 43011 of 2003
 

 
Petitioner :- Ram Dhan Dang
 
Respondent :- State Of U.P. Thru' Principal Secy. & Others
 
Counsel for Petitioner :- C.B. Yadav,Nisheeth Yadav,R.N. Singh
 
Counsel for Respondent :- C.S.C.,R.P.N.L. Srivastava,SK Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. It is stated that sole petitioner has died on 23.02.2016.

2. As prayed, list after ten days to enable counsel for petitioner to file substitution application.

Order Date :- 26.5.2016

Pravin

 

 

 
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