Abdul Hafeez Farooqui vs The State Of U.P. Thru' Spl. Secy. ...
2016 Latest Caselaw 3079 ALL

Citation : 2016 Latest Caselaw 3079 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Abdul Hafeez Farooqui vs The State Of U.P. Thru' Spl. Secy. ... on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 773 of 2004
 

 
Petitioner :- Abdul Hafeez Farooqui
 
Respondent :- The State Of U.P. Thru' Spl. Secy. Nagar Vikas Anubhag-6
 
Counsel for Petitioner :- Jamal Ali,Adil Jamal,Ravi Kant
 
Counsel for Respondent :- C.S.C.,Anup Singh,S.M.A. Kazmi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Adil Jamal, learned counsel for petitioner.

2. List in the next cause list.

Order Date :- 26.5.2016

Pravin

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