Padma Dev Singh vs State Of U.P. Thru' Commissioner & ...
2016 Latest Caselaw 3074 ALL

Citation : 2016 Latest Caselaw 3074 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Padma Dev Singh vs State Of U.P. Thru' Commissioner & ... on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 44725 of 2003
 

 
Petitioner :- Padma Dev Singh
 
Respondent :- State Of U.P. Thru' Commissioner & Others
 
Counsel for Petitioner :- Dr. G.S.D. Mishra,H.N. Pandey
 
Counsel for Respondent :- C.S.C.,I.R. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri H.N. Pandey, learned counsel for petitioner.

2. Put up on 30.05.2016.

Order Date :- 26.5.2016

Pravin

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