Kalyan Singh vs State Of U.P. Thru' Principal ...
2016 Latest Caselaw 3073 ALL

Citation : 2016 Latest Caselaw 3073 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Kalyan Singh vs State Of U.P. Thru' Principal ... on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 32280 of 2003
 

 
Petitioner :- Kalyan Singh
 
Respondent :- State Of U.P. Thru' Principal Secy. & Others
 
Counsel for Petitioner :- Brajesh Singh,L.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over for the day on account of illness of Sri Brajesh Singh, learned counsel for petitioner.

2. Put up on 30.05.2016.

Order Date :- 26.5.2016

Pravin

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