Suresh Chand Dubey vs General Manager Distt. ...
2016 Latest Caselaw 3070 ALL

Citation : 2016 Latest Caselaw 3070 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Suresh Chand Dubey vs General Manager Distt. ... on 26 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 55017 of 2002
 

 
Petitioner :- Suresh Chand Dubey
 
Respondent :- General Manager Distt. Industries & Ors.
 
Counsel for Petitioner :- Rakesh Kumar Garg
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Passed over on the illness slip of Sri Rakesh Kumar Garg, learned counsel for petitioner.

2. Put up on 30.05.2016.

Order Date :- 26.5.2016

Pravin

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