Vivek Kumar Singh And 41 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 3067 ALL

Citation : 2016 Latest Caselaw 3067 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Vivek Kumar Singh And 41 Others vs State Of U.P. And 4 Others on 26 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 24565 of 2016
 

 
Petitioner :- Vivek Kumar Singh And 41 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vijay Gautam,Ambarish Chatterji
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel may seek instruction in the matter.

Put up this case on 31.05.2016 as supplementary fresh.

Order Date :- 26.5.2016

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