Citation : 2016 Latest Caselaw 3063 ALL
Judgement Date : 26 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 24502 of 2016 Petitioner :- Daya Ram And 35 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Rahul Sripat Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Put up this case along with petition no.13513 of 2016 (Tashrif vs. State of U.P. and others.)
Order Date :- 26.5.2016
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