Citation : 2016 Latest Caselaw 3056 ALL
Judgement Date : 26 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 15667 of 2016 Petitioner :- Dilip Kumar Yadav Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Sheetala Prasad Pandey Counsel for Respondent :- C.S.C.,Kailash Singh Kushwaha Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list.
Order Date :- 26.5.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!