Rais Ahmad & Others vs Smt. Chhoti Begum (Since ...
2016 Latest Caselaw 3053 ALL

Citation : 2016 Latest Caselaw 3053 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Rais Ahmad & Others vs Smt. Chhoti Begum (Since ... on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 145 of 2006
 

 
Appellant :- Rais Ahmad & Others
 
Respondent :- Smt. Chhoti Begum (Since Deceased) & Others
 
Counsel for Appellant :- M.A. Qadeer
 
Counsel for Respondent :- Zafar Abbas
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 26.5.2016

Sanjeev

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