Citation : 2016 Latest Caselaw 3052 ALL
Judgement Date : 26 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 52 of 2016 Appellant :- Vijay Kumar @ Mintu Respondent :- Raj Kumar And 3 Others Counsel for Appellant :- Rishi Kant Rai Counsel for Respondent :- Siddhartha Varma,S.K. Rai Hon'ble Pramod Kumar Srivastava,J.
Heard learned counsel for the parties.
Original record has not been received so far. Before passing any order perusal of original record is necessary for which order has been passed.
Send reminder to the District Judge Muzaffar Nagar for compliance of the order dated 11.2.2016 passed in this appeal and order dated 27.12016 passed in second appeal no. 70 of 2016 for sending original record immediately.
List this case peremptorily in the 2nd week of July, 2016 for hearing.
Order Date :- 26.5.2016
Sanjeev
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