Ram Prakash & Others vs State Of U.P.
2016 Latest Caselaw 3051 ALL

Citation : 2016 Latest Caselaw 3051 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Ram Prakash & Others vs State Of U.P. on 26 May, 2016

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- CRIMINAL APPEAL No. - 5410 of 2002
 
Appellant :- Ram Prakash & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shashank Shekhar Giri,A.K.Singh,Apul Mishra,G.S. Hajela,Gulab Chandra,Niraj Tewari,R.K. Chaubey,S.V.Singh
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

Arguments of learned counsel for the appellants are continuing.

Put up tomorrow i.e 27.5.2016 in the additional cause list.

Order Date :- 26.5.2016

G.S

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