Iftakharul Islam (Deceased) And ... vs Custodian Enemy Property Of India ...
2016 Latest Caselaw 3049 ALL

Citation : 2016 Latest Caselaw 3049 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Iftakharul Islam (Deceased) And ... vs Custodian Enemy Property Of India ... on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 541 of 2016
 

 
Appellant :- Iftakharul Islam (Deceased) And 11 Ors.
 
Respondent :- Custodian Enemy Property Of India And 3 Ors.
 
Counsel for Appellant :- Madhusudan Dikshit
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case on 10th August, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

Download the LatestLaws.com Mobile App