Citation : 2016 Latest Caselaw 3047 ALL
Judgement Date : 26 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 65 of 2016 Appellant :- Munne Khan And 5 Ors. Respondent :- Ishhaq And 8 Ors. Counsel for Appellant :- Nipun Singh,Nipun Singh Counsel for Respondent :- Narendra Singh,Rahul Sahai Hon'ble Pramod Kumar Srivastava,J.
List this case in the next cause list.
Order Date :- 26.5.2016
Sanjeev
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