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Sardar Kundan Singh (Dead) And 6 ... vs Zahid Hasan
2016 Latest Caselaw 3045 ALL

Citation : 2016 Latest Caselaw 3045 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Sardar Kundan Singh (Dead) And 6 ... vs Zahid Hasan on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 164 of 2016
 

 
Appellant :- Sardar Kundan Singh (Dead) And 6 Ors.
 
Respondent :- Zahid Hasan
 
Counsel for Appellant :- Vinod Kumar Upadhyay,Manish Kumar Pandey
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the appellants and seen office report.

The appellant is granted time to remove the defect as reported by office, which is granted.

Put up this case on 1st August, 2016 as fresh.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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