Prem Narayan vs Madan Mohan Prajapati
2016 Latest Caselaw 3043 ALL

Citation : 2016 Latest Caselaw 3043 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Prem Narayan vs Madan Mohan Prajapati on 26 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 93 of 2016
 

 
Appellant :- Prem Narayan
 
Respondent :- Madan Mohan Prajapati
 
Counsel for Appellant :- Hausila Prasad,Satya Prakash Mishra
 
Counsel for Respondent :- Rajesh Kumar Dubey
 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 31st August, 2016 as fresh.

It is made clear that neither this appeal has been admitted nor any interim/stay order has been passed in it and appellant shall not get any benefit of this non admitted appeal.

Order Date :- 26.5.2016

Sanjeev

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