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Khusiram vs Gangaram
2016 Latest Caselaw 3042 ALL

Citation : 2016 Latest Caselaw 3042 ALL
Judgement Date : 26 May, 2016

Allahabad High Court
Khusiram vs Gangaram on 26 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 556 of 2016
 

 
Appellant :- Khusiram
 
Respondent :- Gangaram
 
Counsel for Appellant :- Prayogendra Pal Singh
 
Counsel for Respondent :- Krishna Kumar Yadav
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present for the appellant.

Heard learned counsel for the respondent.

It appears appropriate that one more opportunity of hearing should be afforded to the learned counsel for the appellant on the point of admission of second appeal.

List this case on 24th August, 2016 for hearing on the point of admission of second appeal.

Order Date :- 26.5.2016

Sanjeev

 

 

 
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